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What If UNESCO Withdraws Taj Mahal’s World Heritage Tag: Supreme Court - (30 Jul 2018)

Supreme Court has slammed Centre, Uttar Pradesh government and Taj Trapezium Zone (TTZ) authority for their failure to restore the pristine glory of Taj Mahal and asked what would happen if UNESCO withdraws the world heritage site tag of the iconic monument.

Tags : SUPREME COURT   TAJ MAHAL  

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