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Evolve Process to File Replies/Affidavits Through E-Vetting: Uttarakhand High Court - (30 Jul 2018)

Uttarakhand High Court has lamented the hampering of legal proceedings caused by delay on State’s part to file its replies and affidavits and issued directions to mend the situation.

Tags : UTTARAKHAND HIGH COURT   AFFIDAVITS  

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