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CIC Discarding Away RTI Applications Without Photo Identity Proof - (27 Oct 2015)

Contrary to the RTI Act rules, the Central Information Commission (CIC) is asking applicants to furnish a copy of a photo identity card with applications, failing to which it is discarding applications away. There is no mention of any photo identity card in the rules.

Tags : RTI ACT   CENTRAL INFORMATION COMMISSION  

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