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Orrisa High Court Asks 5 Accused Including IAS Officer To Surrender - (27 Jul 2018)

Orissa High Court has rejected the plea of five persons including IAS officer and former director of Odisha Rural Housing Development Corporation, Binod Kumar, and directed them to surrender before the Vigilance court in connection with Rs 55 lakh-financial fraud in 2000.

Tags : ORRISA HIGH COURT   IAS  

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