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Supreme Court Seeks Records in Kerala Church Sex Scandal Case - (27 Jul 2018)

Supreme Court has called for records of the investigation carried out by the Crime Branch in the case of alleged rape and molestation charges against four priests in the Malankara Orthodox Syrian Church rape case. A Bench of Justice A.K. Sikri and Justice Ashok Bhushan granted protection from arrest to two of the accused — Father Jaise K. George and Father Sony Varghese — till August 6, the next date of hearing.

Tags : SUPREME COURT   KERALA CHURCH SEX SCANDAL  

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