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Lok Sabha Passes Anti-Trafficking Bill - (27 Jul 2018)

Lok Sabha has passed the Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018. The Bill lays down a stringent punishment of 10 years to life imprisonment for aggravated forms of trafficking, which include buying or selling of persons for the purpose of bonded labour, bearing a child, as well as those where chemical substances or hormones are administered, and a survivor acquires life-threatening illnesses such as AIDS.

Tags : LOK SABHA   ANTI-TRAFFICKING  

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