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Parliament Passes Negotiable Instruments (Amendment) Bill, 2018 - (27 Jul 2018)

Parliament has passed a bill namely the Negotiable Instruments (Amendment) Bill, 2018 aiming at allowing a court to try offences related to cheque bounce expeditiously and direct the drawee to pay a minimum of 20 percent of the cheque amount as interim compensation.

Tags : PARLIAMENT   NEGOTIABLE INSTRUMENTS  

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