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Mumbai FYJC Admissions 2018: Revised Vacancy List for 3rd Round to be Out Tomorrow at mumbai.11thadmission.net - (27 Jul 2018)

As per the order given by Hon’ble High Court on 25th July 2018, minority colleges will need to surrender their in-house seats and the link for the same will be activated till 6PM on Thursday.

Tags : COURT   HIGH COURT  

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