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Lord Ayyappa at Sabarimala Temple Too Has Rights Under Article 21, Supreme Court Told - (27 Jul 2018)

Not persuaded about extending the Article 21 to the deity at Sabarimala temple, Chief Justice Dipak Misra said: "The framers of the Constitution envisioned that right under Article 21 for living human beings and not for a deity."

Tags : COURT   SUPREME COURT  

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