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Supreme Court Stays Demolition Of Ex-IPS Officer Sanjiv Bhatt's House - (26 Jul 2018)

After the Gujarat High Court dismissed an appeal filed by former IPS officer Sanjiv Bhatt's wife against the civic body's decision to demolish a part of his house in Ahmedabad, the Supreme Court stayed the demolition till July 30.

Tags : SUPREME COURT   SANJIV BHATT  

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