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Sealing in Delhi: Supreme Court Asks Chairman of Wards Committee to File Affidavit - (25 Jul 2018)

Supreme Court has directed the chairman of wards committee of the Najafgarh zone to respond to the allegation levelled against him by the Forum of MCD Engineers that he had allegedly threatened the officials for carrying out sealing of unauthorised constructions in Delhi.

Tags : SUPREME COURT   WARDS COMMITTEE  

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