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Delhi HC Directive: Now, I-T Returns Can be Filed Online Without Aadhaar Number - (25 Jul 2018)

People without Aadhaar number can now file their income tax returns online, after the Delhi High Court asked the Central Board of Direct Taxes to accept e-filing returns without quoting an Aadhaar or Aadhaar enrolment number.

Tags : DELHI HC   AADHAR   I-T RETURNS  

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