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Supreme Court: Ban on Entry of Women Inside Sabarimala Has to Pass Constitutional Test - (25 Jul 2018)

Supreme Court has made it clear that the ban on entry of women in the age group of 10-50 years into the Sabarimala temple has to pass the Constitutional test and asked the temple board to establish that the restriction was an "essential and integral" part of religious faith.

Tags : SUPREME COURT   SABARIMALA  

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