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Parliament Passes the Prevention of Corruption (Amendment) Bill, 2018 - (25 Jul 2018)

Parliament has passed an anti-corruption Bill namely the Prevention of Corruption (Amendment) Bill, 2018 that provides for punishment to bribe givers and takers, and extends prior nod for prosecution to former public officials.

Tags : PARLIAMENT   PREVENTION OF CORRUPTION (AMENDMENT) BILL   2018  

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