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Bombay HC Grants Bail in Sakinaka Police Station Rape Case - (27 Oct 2015)

Bombay High Court has granted bail to one of the accused in Sakinaka police station rape case, in which a model was allegedly kidnapped and raped, Rs 4 lakh were extorted from her, by eight people, including three policemen.

Tags : BOMBAY HIGH COURT   SAKINAKA POLICE STATION RAPE CASE  

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