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Was Given Shocks at Indrani's Behest to Prove I Was Mentally Unstable, Says Sheena Bora's Brother - (24 Jul 2018)

Mikhail told the court that Indrani had forced his grandparents living in Guwahati to legally adopt him and Sheena when he was very young and also got him admitted to a hospital in Mumbai to prove that he was mentally unstable.

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