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Supreme Court Allows Karti Chidambaram to Travel Abroad - (23 Jul 2018)

Karti, being investigated by the Enforcement Directorate and the CBI in several cases, including the one relating to FIPB clearance to INX Media for receiving foreign funds to the tune of Rs 305 crore when his father was the finance minister, was earlier, too, allowed to go abroad.

Tags : COURT   SUPREME COURT  

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