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Vadodara's MS University Cancels 'Controversial' Comedian Kunal Kamra's Show - (23 Jul 2018)

While the university claimed that it has cancelled the show as it does not want the institution to be dragged into any controversy, those against Kamra’s show say it is not his political ideology, but his utterances against the armed forces, the Supreme Court and elderly people that made them oppose it.

Tags : COURT   SUPREME COURT  

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