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Supreme Court Allows Karti Chidambaram to Travel Abroad - (23 Jul 2018)

Supreme Court has allowed Karti Chidambaram to visit the United Kingdom, France and the United States of America from July 23 to 31, making it clear that he has to abide by the conditions imposed by it in an earlier similar order.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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