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Promotion of GI Products- (Press Information Bureau) (18 Jul 2018)

MANU/PIBU/1053/2018

Civil

The Government has undertaken several steps as a part of the campaign for promotion of Indian products registered as Geographical Indications (GIs). These include, participation in events to promote and create awareness on GIs through social media, involving State Governments, Union Territory Administration and other relevant organizations for facilitation of GI producers. All State Governments have been requested to appoint nodal officers for promotion of Geographical Indications from their respective states, establish facilitation cells for each GI from the state, undertake steps for GI awareness in consumers, undertake training of GI producers, take effective action against manufacture and sale of counterfeit GI products among others. This information was given by the Minister of State of Commerce and Industry, C. R. Chaudhary, in a written reply in the Rajya Sabha today.

Tags : GI PRODUCTS   PROMOTION   STEPS  

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