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Himachal Pradesh HC Enlists Indian Army’s Assistance for Removing Encroachments in Villages - (23 Jul 2018)

Himachal Pradesh High Court has enlisted the Eco-Task Force set up by Indian Army based at Kufri (Shimla) for removing encroachments over forests or public land in the Jalatha, Chaithla, Pungrish, Pandali and Kalemu villages in Kotkhai tehsil in Shimla district.

Tags : HIMACHAL PRADESH HIGH COURT   ENCROACHMENTS  

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