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Centre Duty Bound to Provide Special Health Packages to All Hilly States: Uttarakhand HC - (23 Jul 2018)

Uttarakhand High Court, while issuing a slew of directions for improvement of medical facilities in the State, has said that it is the Centre’s duty to provide special health packages to all hilly States.

Tags : UTTARAKHAND HIGH COURT   HEALTH PACKAGE  

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