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After SC Rap, Sabarimala Board Likely to Support Women's Entry in Kerala Temple - (22 Jul 2018)

When the CPI(M)-led state government supported the move to open temple doors for women, the TDB took a different position in the apex court on Thursday, saying that women in the 10-50 age group were barred from entry to the temple because they could not observe the required 41-day fast.

Tags : COURT   SC  

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