Kar. HC: For Disqua. Under Gram Swaraj & Panchayat Act, Subsisting Contract With Panchayat Necessary
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Allahabad High Court: Mother-in-law Acquitted in Dowry Case After Five Years in Jail
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All. HC: Amendment to S. 169(3) of UPZALR Act Struck Down to the Extent of Mandatory Regis. of Wills
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Del HC: Suo Moto Case Registered from PIL Against Order Dischar. Accused Storing Child Porn Material
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SC: Onus on Service Provider to Prove That Service Was Availed for Commercial Purpose
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Supreme Court: Arrest by GST Officers Should Not be Made on Mere Suspicion
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Bom. HC: Admission Obtained on False OBC Certificate, Doctor Allowed to Retain Qualification
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SC: NGT’s Direction to Initiate Action Under PMLA, Stayed on Ground of Lack of Jurisdiction
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SC: If App. Court Deals With Issues Rising for Deliberation, Omission to Sep. Frame Issues Not Fatal
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Del HC: Evidence in Predicate Offence by Accused Who Becomes Approver Can’t be Used in PMLA Procee.
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Padman Star Akshay Kumar in 'Tears of Joy' After Sanitary Napkins Exempted from GST
- (22 Jul 2018)
The GST on sanitary pads has been cut from 12 per cent to zero.
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GST
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