Whether a Life-Threatening Rescue by Cop Can be Treated as Routine Duty, Madhya Pradesh HC Clarifies
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Madhya Pradesh HC: Officer Cannot Oversee Department Conducting Disciplinary Proceedings Against Him
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Madras High Court: POCSO Act Does Not Exempt Romantic Relationships Involving Minors
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SC Upholds Haryana Rule Delaying Aid to Kin Accused of Murdering Government Employees
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Supreme Court: Lokayukta Special Police is Not Exempt From RTI as an Intelligence Body
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Supreme Court: Curable Irregularity in Appointments Cannot Nullify Entire Recruitment Process
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SC: Dismissal, Being the Severest Punishment, Should be Imposed Only For Grave Misconduct
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SC: Constructive Res Judicata Applies to Grounds Omitted Through Negligence or Inadvertence
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Madras High Court: Honour Killing is a Shameful Act and an Extreme Manifestation of Casteism
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Bombay High Court: Traditional Families Often Hesitate to Report Sexual Offences
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Padman Star Akshay Kumar in 'Tears of Joy' After Sanitary Napkins Exempted from GST
- (22 Jul 2018)
The GST on sanitary pads has been cut from 12 per cent to zero.
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GST
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