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RBI seeks Comments/Feedback on Report of the Working Group on the Implementation of Indian Accounting - (Reserve Bank of India) (20 Oct 2015)

MANU/RPRL/0167/2015

Banking

Reserve Bank of India has released the Report of the Working Group on the Implementation of Indian Accounting Standards by Banks in India. The Report is pursuant to the highlighting of the need to converge Indian accounting standards with International Financial Reporting Standards. Suggestions and comments on the Reports and its proposals are being received by post and email before 30 November 2015.

Tags : RBI   INTERNATIONAL REPORTING   ACCOUNTING   INDIA   STANDARDS   BUDGET  

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