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Supreme Court Issues Notice to Centre on Puducherry MLA Nomination Row - (20 Jul 2018)

Supreme Court has issued notice to the Centre on a plea which challenged the Madras High Court order dismissing the plea against the nomination of three BJP MLAs to the Puducherry Legislative Assembly made by the Centre without consultation with Chief Minister V Narayanasamy.

Tags : SUPREME COURT   PUDUCHERRY  

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