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Senior Citizens Can Seek ‘Interim’ Ejectment Under Welfare of Parents & Senior Citizens Act: CHC - (20 Jul 2018)

Chhattisgarh High Court has held that a senior citizen can ask for ejectment as an interim measure under the Maintenance and Welfare of the Parents and Senior Citizens Act, 2007.

Tags : CHHATTISGARH HIGH COURT   SENIOR CITIZENS  

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