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P&H HC Confirms Death Sentence Imposed on Haryana Women & Her Lover For Murdering 7 Members of Family - (19 Jul 2018)

Punjab and Haryana High Court has confirmed death sentence awarded to a Haryana woman and her boyfriend for poisoning and strangulating seven members of her family, including four children, in September 2009.

Tags : PUNJAB AND HARYANA HIGH COURT   DEATH SENTENCE  

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