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Govt Mulls Increasing Retirement Age of Judges in SC, HCs; Bill May be Introduced in Monsoon Session - (19 Jul 2018)

Sources in the government said that the retirement age of Supreme Court judges will be raised from 65 to 67 while that of high court judges will be extended to 64 from the current 62.

Tags : COURT   HIGH COURT   SUPREME COURT  

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