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As Govt Plans to Increase Retirement Age of Judges, Here's an Explainer on the Way Ahead - (19 Jul 2018)

The Constitution (114th Amendment) Bill, 2010, which provided for increasing the retirement age of high court judges from 62 to 65 years, was introduced in the Lok Sabha on July 25. But it could not be taken up for consideration and passage, and it lapsed.

Tags : COURT   HIGH COURT  

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