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WCD Ministry Issues Model Guidelines for Foster Care- (Ministry of Women and Child Development) (19 Oct 2015)

MANU/PIBU/1408/2015

Miscellaneous

Ministry of Women and Child Development has issued Model Guidelines for Foster Care. Though the Guidelines provide a template for interactions and procedures in foster care, defining the roles and responsibilities of adoption agencies and child protection units, the same are only optionally adoptable by States.

Tags : FOSTER   CARE   MODEL GUIDELINES   2015   STATES  

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