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Section 377: SC Says Won't Wait for Govt to Strike Down Law If It Violates Fundamental Right - (17 Jul 2018)

The courts are not in obligation to wait and would act if any violation of fundamental right was brought before it, the bench, which also comprised Justices R F Nariman, A M Khanwilkar, D Y Chandrachud and Indu Malhotra, said.

Tags : SC  

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