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RBI signs MoU on "Supervisory Cooperation and Exchange of Supervisory Information" with the Central Bank of UAE- (Reserve Bank of India) (19 Oct 2015)

MANU/RPRL/0164/2015

Banking

Reserve Bank of India signed a Memorandum of Understanding with the Central Bank of UAE. The agreement is hoped to increase supervisory co-operation between the two banks and increase the flow of information.

Tags : RBI   CENTRAL BANK   UAE   COOPERATION  

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