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Sunanda Pushkar Case: Supreme Court Terms Subramanian Swamy's Plea 'Infructuous' - (16 Jul 2018)

Supreme Court has disposed of a plea by Subramanian Swamy seeking an SIT probe into the death of Congress MP Shashi Tharoor's wife Sunanda Pushkar saying it has become infructuous as Delhi police has filed a charge sheet in the case.

Tags : SUPREME COURT   SUNANDA PUSHKAR  

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