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Second Priest Arrested in Kerala Rape Case, 2 Others Still on The Run - (14 Jul 2018)

The Crime Branch made the first arrest on Thursday after Job Mathew, the vicar of a local church, surrendered, a day after the high court dismissed his anticipatory bail plea and that of two other priests, observing they acted as "predators" and took "undue advantage" of the woman

Tags : COURT   HIGH COURT  

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