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Nawaz Sharif Due to Return to Pakistan Today to Face Courts - (13 Jul 2018)

Nawaz Sharif and his daughter Maryam Nawaz are all set to land to Lahore airport after a court in Pakistan sentenced them to 10 years and seven years respectively in the Avenfield case. His son-in-law, Muhammad Safdar was also awarded one-year imprisonment.

Tags : COURT  

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