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Supreme Court Slams L-G for 'Mountains of Garbage' in Delhi, Says Can't Blame CM - (13 Jul 2018)

The court said the L-G had the power to clear the mess but was not exercising it. In what is likely to be seen as a further boost for Delhi Chief Minister Arvind Kejriwal, the court said the CM cannot be blamed.

Tags : COURT   SUPREME COURT  

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