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Keep Religion Out of Section 377 Debate, Centre Urges SC During Hearing on Gay Sex Law - (13 Jul 2018)

Tushar Mehta reiterated that he has already clarified the stand of the Central government that the decision on Section 377 is to be left to the wisdom of the Bench. The Bench is likely to conclude its verdict on the issue on Tuesday next week.

Tags : SC  

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