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CBSE May Move Supreme Court Against HC Order on Providing Grace Marks in NEET - (13 Jul 2018)

The Madurai bench of the Madras High Court had on July 10 ordered the CBSE to grant 196 marks--4 marks each for 49 erroneous questions--in the Tamil version of the National Entrance-cum-Eligibility Test (NEET).

Tags : COURT   HIGH COURT   SUPREME COURT  

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