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India Can't Have Single Rate GST, 3-slab Structure Possible: CEA Arvind Subramanian - (12 Jul 2018)

Under the GST regime, there are four rates — 5 per cent, 12 per cent, 18 per cent and 28 per cent. Luxury and demerit goods are subject to cess on top of the highest slab.

Tags : GST  

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