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Manupatra Browser Search - (26 Oct 2015)

Manupatra has released a new feature called Manupatra Browser Search. Enabled by installing an extension into eligible browsers (Chrome, Firefox and Internet Explorer), Manupatra Browser Search provides results for searches you perform on popular search engines, using the same keywords and on the same page. The results reflect the ten most relevant search results using the keywords. Subscribers can access the full judgment by clicking on any of the results. Click here to read more.

Tags : MANUPATRA   BROWSER   SEARCH  

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