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President Promulgates Constitution of Commercial Courts , Arbitration and Conciliation Ordinanences - (26 Oct 2015)

President has signed ordinances to amend Arbitration and Conciliation Act and bring into force Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015.

Tags : ARBITRATION AND CONCILIATION ACT   COMMERCIAL COURTS   COMMERCIAL DIVISION AND COMMERCIAL APPELLATE DIVISION OF HIGH COURTS BILL   2015  

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