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Supreme Court: Rajinikanth’s Wife Must Face Trial for Not Paying Dues to Film Distribution Firm - (11 Jul 2018)

Supreme Court has said that actor Rajinikanth’s wife Latha Rajinikanth will have to face criminal proceedings for not paying Rs 6.2 crore to Ad Bureau, a private company that financed the 2014 film Kochadaiiyaan.

Tags : SUPREME COURT   RAJINIKANTH  

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