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Delhi High Court: FIITJEE-IIT Metro Station Name Will Stay, But With Disclaimer - (11 Jul 2018)

Delhi High Court has allowed Delhi Metro Rail Corporation (DMRC) to let the name of Metro station outside Indian Institute of Technology-Delhi remain ‘FIITJEE-IIT’, but with a disclaimer that the private coaching institute is in no manner connected to IIT.

Tags : DELHI HIGH COURT   FIITJEE   IIT METRO  

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