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Delhi High Court Raises Concern Over Lack of Functional CCTV Around India Gate - (11 Jul 2018)

Delhi High Court, concerned over lack of functional CCTV cameras around India Gate roundabout in Lutyens zone of national capital, has said that many road accidents and hit-and-run incidents remain untraced due to lack of any information, including video footage about such instances.

Tags : DELHI HIGH COURT   CCTV  

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