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Tamil NEET Exam: Madras High Court Orders CBSE to Give 196 Grace Marks - (11 Jul 2018)

Madras High Court has ordered CBSE to grant 196 marks, 4 marks each for 49 erroneous questions, in Tamil version of this year's NEET to those who took the exam for medical admissions in the regional language.

Tags : MADRAS HIGH COURT   NEET  

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