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HC Asks DMRC to Put Disclaimer at FIIT-JEE Metro Station and Other Places - (10 Jul 2018)

the court directed that the disclaimer should clearly indicate that FIIT-JEE is not connected with the IIT in any manner and the font and size of the disclaimer should be identical with the font and size in which FIIT-JEE is written at the metro station or any other place where the metro uses the name.

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