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L-G Transfers 3 Bureaucrats Amid Services Dept Row, AAP Govt Cries Foul - (10 Jul 2018)

The action by the LG comes days after the Supreme Court clipped the LG's powers, restricting his jurisdiction to land, police and public order. The services, department, however, still continues to be the bone of contention between the two.

Tags : COURT   SUPREME COURT  

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