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Madras High Court Rejects Sterlite Copper Plant's Plea for Restoring Power Supply to Unit - (10 Jul 2018)

Madras High Court has rejected a plea of Sterlite copper plant in Tuticorin for restoring power supply to the unit to deal with an acid leak, observing that the government authorities were already carrying out the work on removal of the chemicals properly.

Tags : MADRAS HIGH COURT   STERLITE COPPER  

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