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Supreme Court: Taj Mahal One of the 7 Wonders, No Namaz by "Outsiders" - (10 Jul 2018)

Supreme Court, while refusing to overturn a ban on outsiders entering the Taj Mahal complex in Agra for namaz or Friday prayers, has said that the monument is among the seven wonders of the world and needs to be protected.

Tags : SUPREME COURT   TAJ MAHAL  

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